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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Preservation of Certain Animals Act, 1950

(3)It shall come into force on the date of its publication in the [Official Gazette] [Substituted by Section 4 of the Rajasthan Act No. 27 of 1957 (Published in the Rajasthan Gazette, Part 4-A, Extraordinary, dated 13.8.1957).].Note - Formaly this Act was not applicable to Abu, Ajmer and Sunel Areas, which have now been included with effect from 1-9-1957, the date from which the Rajasthan Act No. 27 of 1957 came into force.