Section 1 in Rajasthan Preservation of Certain Animals Act, 1950
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Preservation of Certain Animals Act, 1950.(2)[It extends to the whole of the State of Rajasthan.] [Substituted and omitted by item No. 7 of the Schedule-ibid.](3)It shall come into force on the date of its publication in the [Official Gazette] [Substituted by Section 4 of the Rajasthan Act No. 27 of 1957 (Published in the Rajasthan Gazette, Part 4-A, Extraordinary, dated 13.8.1957).].Note - Formaly this Act was not applicable to Abu, Ajmer and Sunel Areas, which have now been included with effect from 1-9-1957, the date from which the Rajasthan Act No. 27 of 1957 came into force.
