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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(b) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(b)These bye-laws shall come into force on the date of their adoption and publication in the Rajpatra the Gazette of Himachal Pradesh Government.