Section 1 in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
1. Short title, extent and commencement.
(a)These Bye-laws may be called "Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018".(b)These bye-laws shall come into force on the date of their adoption and publication in the Rajpatra the Gazette of Himachal Pradesh Government.(c)This shall apply to Una municipal Council area.
