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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in Orissa News Media Accreditation Rules, 2006

(2)For purposes of such a review, information regarding circulation, revenue may be called for and the accredited news representatives may be asked to provide clippings of published dispatches or photographs or dope sheets from the newspaper/news agency/Print Media and Electronic Media Organization concerned.