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State of Odisha - Section

Section 16 in Orissa News Media Accreditation Rules, 2006

16. Review of Accreditation by the Committee.

(1)There shall be review of all accreditations, once in a year by the Committee, granted to the representatives of News Media Organizations.
(2)For purposes of such a review, information regarding circulation, revenue may be called for and the accredited news representatives may be asked to provide clippings of published dispatches or photographs or dope sheets from the newspaper/news agency/Print Media and Electronic Media Organization concerned.