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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in The Punjab Vaccination Rules, 1959

(1)Each District Board, Municipal Committee, N.A.C., and Cantonment Board shall appoint one Inspector of Vaccination and Sanitation for each circle and one vaccinator for each sub-circle.
(vi)A certificate by any institution recognized by the Punjab Government.
Provided that one sub-circle will be in the direct charge of the Inspector of Vaccination of the circle in which the sub-circle is mainly located and this Inspector will be vaccinator for this sub-circle in addition to his being the Inspector for the whole of the circle.