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State of Punjab - Section

Section 6 in The Punjab Vaccination Rules, 1959

6. Appointment of vaccination staff.

(1)Each District Board, Municipal Committee, N.A.C., and Cantonment Board shall appoint one Inspector of Vaccination and Sanitation for each circle and one vaccinator for each sub-circle.
(vi)A certificate by any institution recognized by the Punjab Government.
Provided that one sub-circle will be in the direct charge of the Inspector of Vaccination of the circle in which the sub-circle is mainly located and this Inspector will be vaccinator for this sub-circle in addition to his being the Inspector for the whole of the circle.
(2)
(i)Each District Board, Municipal Committee, N.A.C. and Cantonment Board shall appoint a Superintendent of Vaccination and Sanitation for the area under its jurisdiction ; provided that there shall be at least one Superintendent of Vaccination and Sanitation for three vaccination circles within the area of its jurisdiction.
(ii)Each Municipal Committee, N.A.C., District Board and Cantonment Board with a population of 20,000 to 80,000 shall appoint one Superintendent of Vaccination. Each urban local body with a population of more than 80,000 shall appoint an Additional Superintendent of Vaccination for every 80,000 of population.
Every vaccinator, and Inspector of Vaccination and Sanitation shall wear, on the breast, a distinguishing badge with the word 'Public Vaccinator'-----------------(Name of sub-circle), "Inspector of Vaccination and Sanitation" ----------------(Name of Circle), as the case may be, inscribed on it.