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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(d) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(d)Even where a case against a member of the service is under police investigation or trial, the cadre authority may institute or proceed with department enquiry and take disciplinary action against the erring common cadre Employee, pending judicial enquiry or trial. such enquiry shall be completed within the stipulated time.