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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2)(iv) in The Bombay Cotton Control Act, 1942

(iv)prohibits in the said areas, the possession or use of, or trade in, any standard cotton mixed with any other standard cotton or any other variety of cotton, whether or not mixed with any standard cotton.