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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(1)The limits of the area within which the University shall exercise its powers shall be such as the Government may, from time to time, by notification, specify:Provided that different areas may be specified for different faculties.