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[Cites 0, Cited by 0] [Section 52(16)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(16)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)Notwithstanding the area of openings stated above, the minimum aggregate area of such openings, excluding doors inclusive of frames, shall be not less than one- eighth of the floor area;