Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Meena Devi vs . Ashish on 22 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Meena Devi vs. Ashish .

CMPMO No. 75 of 2023 22.05.2023 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.

As per report of the Registry, respondent has not been served, as he is serving in Indian Navy.

Learned counsel for the petitioner submits that the notice be served upon the respondent through his counsel, Sh. H. S. Bedi, Advocate, Dehra, District Kangra, H.P., representing him before the learned trial Court.

At the request of learned counsel for petitioner issue notice to respondent through Sh. H. S. Bedi, Advocate, Dehra, District Kangra, returnable for 10.7.2023.

(Satyen Vaidya) Judge 22nd May, 2023 (kck) ::: Downloaded on - 22/05/2023 20:32:04 :::CIS