Himachal Pradesh High Court
Meena Devi vs . Ashish on 22 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
CMPMO No. 75 of 2023 22.05.2023 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.
As per report of the Registry, respondent has not been served, as he is serving in Indian Navy.
Learned counsel for the petitioner submits that the notice be served upon the respondent through his counsel, Sh. H. S. Bedi, Advocate, Dehra, District Kangra, H.P., representing him before the learned trial Court.
At the request of learned counsel for petitioner issue notice to respondent through Sh. H. S. Bedi, Advocate, Dehra, District Kangra, returnable for 10.7.2023.
(Satyen Vaidya) Judge 22nd May, 2023 (kck) ::: Downloaded on - 22/05/2023 20:32:04 :::CIS