Himachal Pradesh High Court
Meena Devi vs . Ashish on 12 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Meena Devi Vs. Ashish CMPMO No. 75/2023 .
12.04.2023 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.
CMPMO No. 75/2023 & CMP No. 1406/2023 Notice issued to the respondent is awaited.
Let fresh notice be issued to the respondent returnable within four weeks, on taking steps within three days. List thereafter.
( Sushil Kukreja ) Judge 12th April, 2023 (raman) ::: Downloaded on - 12/04/2023 20:40:20 :::CIS