Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act]

State of Andhra Pradesh - Subsection

Section 211(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)a person to stand or not to stand as or to withdraw or not to withdraw from being a candidate at an election, or