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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Bombay Presidency - Subsection

Section 29(2)(ii) in The Bombay University Act, 1974

(ii)[not more than ten Heads] [These words were substituted for the words 'ten Heads' by Maharashtra 58 of 1974, section 6.] of Departments in Colleges [and recognised Institutions] [These words were inserted by Maharashtra 32 of 1978, section 7.] teaching the subjects at the special, principal or major level, to be elected from amongst themselves as prescribed by the Statutes;