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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Madhya Pradesh - Subsection

Section 107(1)(XV) in The M.P. Factories Rules, 1962

(XV)Handling and processing of Asbestos, Manufacture of any article of asbestos and any other process of manufacture or otherwise, in which asbestos is used in any form.