(1)The following manufacturing processes or operations when carried on in any factory are declared to be dangerous operations under Section 87 :-(I)Manufacture of aerated water and processes incidental thereto.(II)Electrolytic plating or Oxidation of metal articles by use of an electrolyte containing chromic acid of other chromium compounds.(III)Manufacture and repair of electric accumulators.(IV)Glass manufacture.(V)Grinding or glazing of metals.(VI)Manufacture and treatment of lead and certain compounds of lead.(VII)Generating Petrol gas from petrol.(VIII)Highly flammable liquids and flammable compressed gases.(IX)Liming and tanning of raw hides and skins and processes incidental thereto.(X)Lead Process carried in Printing Press and Types Foundries.(XI)Chemical Works.(XII)Manufacture of Pottery.(XIII)Compression of Oxygen and Hydrogen by the Electrolysis of Water.(XIV)Cleaning or smoothing roughening, etc. of articles by a jet of sand, metal shots, or grit or other abrasive propelled by a blast of compressed air or steam.(XV)Handling and processing of Asbestos, Manufacture of any article of asbestos and any other process of manufacture or otherwise, in which asbestos is used in any form.(XVI)Handling and manipulation of corrosive substances.(XVII)Manufacture of articles from refractory materials.(XVIII)Solvent Extractions Plants.(XIX)Carbon Di-sulphide plants.(XX)Manufacture or Manipulation of Magnanese and its compounds.(XXI)Applicable to factories in which Benzene or substances containing Benzene are manufactured, handled or used.(XXII)Manufacture of Slate Pencils.(XXIII)Manufacture or manipulation of dangerous pesticides.(XXIV)Manufacture or manipulation of carcinogenic dye intermediates. (XXV) Operations involving high noise levels.(XXVI)Manufacture Rayon by viscose process.(XXVII)Operations in Foundries.
