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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Maharashtra - Subsection

Section 8B(22) in The Maharashtra Shops and Establishments Act, 1948

(22)15-16-17-18, Gr. Floor, TridevShopping Centre, Tridev Apts, Bhakti Marg, Mulund (W), Mumbai.