Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 8B in The Maharashtra Shops and Establishments Act, 1948 8B. , 102A, 102B, 103, 104, Pranav Commercial Plaza, Plot No. 507,M.G. Road, Mulund (West), Mumbai-400 080.(22)15-16-17-18, Gr. Floor, TridevShopping Centre, Tridev Apts, Bhakti Marg, Mulund (W), Mumbai.(23)Shop No. 5, Ground Floor,Bhagyashree, 1577, Sadashiv Peth Tilak Road, Pune - 411 030.(24)Mantry House, Near IDBI, F.C.Road, Pune - 4.(25)Shop No. 1, 2, 3 Building No.
