Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Staff Nurse Class III, Competitive Examination Rules, 2013

(2)A candidate, who desires to have the mark-sheet of the examination shall apply to the Examination authority alongwith such fees as may be fixed by the Examination authority within a period of fifteen days from the date of declaration of the result.