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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(1) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(1)Subject to the provisions of the Statutes, all Examiners and Moderators of examination questions shall be appointed by the Kulpati, in consultation with the Committee consisting of the following members :-
(i)the Dean of the Faculty concerned who shall be the Chairman of the Committee;
(ii)the Chairman of the Board of Studies concerned;
(iii)a member of the Board of Studies concerned to be nominated for the purpose by the Kulpati.