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State of Madhya Pradesh - Section

Section 46 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

46. Appointment of Examiners and Moderators.

(1)Subject to the provisions of the Statutes, all Examiners and Moderators of examination questions shall be appointed by the Kulpati, in consultation with the Committee consisting of the following members :-
(i)the Dean of the Faculty concerned who shall be the Chairman of the Committee;
(ii)the Chairman of the Board of Studies concerned;
(iii)a member of the Board of Studies concerned to be nominated for the purpose by the Kulpati.
(2)If during the course of an examination, an examiner becomes, for any course, incapable of acting as such, the Kulpati shall appoint an examiner to fill the vacancy.