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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)The Government shall specify the standard of training and syllabus for different ranks as well as refresher, orientation, promotional special and other in-service courses and fix the duration of training for such courses.