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State of Jammu-Kashmir - Section

Section 29 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

29. Standard of training and syllabus.

(1)The Government shall specify the standard of training and syllabus for different ranks as well as refresher, orientation, promotional special and other in-service courses and fix the duration of training for such courses.
(2)The Government shall prescribe the syllabus for basic training of all direct recruits.