Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] State of Madhya Pradesh - Subsection Section 349(6) in M.P. Civil Court Rules, 1961 (6)Bundles containing records of class 11 will be divided into two groups-(a)less than 2 years old.(b)over 2 years old.Instructions (3) and (5) apply to bundles of groups (a) and (b) respectively.
