Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42B] [Entire Act]

State of Tamilnadu - Subsection

Section 42B(2) in The Tamil Nadu Catering Establishments Rules, 1959

(2)The Tamil version shall be written predominantly in the name board by providing more space than for other languages.