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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(1)CUF norms for this control period shall be as follows:
Annual Mean Wind Power Density (W/m2) CUF
Upto 200 20%
201-250 22%
251-300 25%
301-400 30%
>400 32%