Himachal Pradesh High Court
Sunil Dutt vs . Pnb & Anr. on 11 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr. Revision No. 564/2022 11.08.2023 Present: Mr. Paras Ram, Advocate, vice Mr. B.R. .
Kashyap, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for respondent No. 1.
Mr. Jitender Sharma, Additional Advocate General, for respondent No. 2/State.
of At the request of learned vice counsel for the petitioner, list on 15th September, 2023.
rt ( Sushil Kukreja ) Judge 11th August, 2023 (raman) ::: Downloaded on - 11/08/2023 20:38:54 :::CIS