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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sunil Dutt vs . Pnb & Anr. on 11 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Sunil Dutt Vs. PNB & Anr.

Cr. Revision No. 564/2022 11.08.2023 Present: Mr. Paras Ram, Advocate, vice Mr. B.R. .

Kashyap, Advocate, for the petitioner.

Mr. Arvind Sharma, Advocate, for respondent No. 1.

Mr. Jitender Sharma, Additional Advocate General, for respondent No. 2/State.

of At the request of learned vice counsel for the petitioner, list on 15th September, 2023.

rt ( Sushil Kukreja ) Judge 11th August, 2023 (raman) ::: Downloaded on - 11/08/2023 20:38:54 :::CIS