Himachal Pradesh High Court
Vidya Devi & Ors. vs . Loza Ram & Ors. on 25 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Vidya Devi & Ors. Vs. Loza Ram & Ors.
RSA No. 394/2018.
25.02.2022 Present: None for the appellants.
Ms. Vandana, Advocate, vice counsel for respondent No. 1.
Proforma respondents No. 3 to 12 ex parte.
As prayed for by learned vice counsel for respondent No. 1, list after four weeks.
r (Chander Bhusan Barowalia) Judge 25th February, 2022 (raman) ::: Downloaded on - 25/02/2022 20:12:36 :::CIS