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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)Each polling station shall be furnished with one or more polling compartments in which voters can, one after another, cast their votes screened from observation, and no voter shall be allowed to enter in such voting compartment when, another voter is inside the same for the purpose of casting his vote.