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State of Madhya Pradesh - Section

Section 49 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

49. Arrangement of Polling Station.

(1)The District Election Officer shall provide at each polling station sufficient number of ballot boxes and ballot papers, copies of voters' lists in resect of the polling area, articles necessary for voters to mark the ballot papers as well as such other instrument and accessories as may be required for making the poll.
(2)Each polling station shall be furnished with one or more polling compartments in which voters can, one after another, cast their votes screened from observation, and no voter shall be allowed to enter in such voting compartment when, another voter is inside the same for the purpose of casting his vote.