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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(5)(iv) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(iv)Affiliation fee, five (5) times of the annual affiliation fee as prescribed, is paid. This shall be paid in a single instalment by 31st March of the year of affiliation;