Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(5) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(5)[ Affiliation will be given by the Board of Intermediate Education in respect of Junior colleges, in three (3) categories namely:
(a)Long Term Affiliation (with validity period of thirty (30) years;
(b)Medium Term Affiliation (with validity period of five (5) years); and
(c)Short Term Affiliation (with validity period of three (3) years), for the Junior Colleges, which have fulfilled the conditions mentioned under each category specified below:-
(a)Long Term Affiliation:
(i)The College shall have been established more than 10 years ago:
(ii)Corpus fund constituted as per the rules in force;
(iii)Adequate infrastructure and qualified faculty shall be available;
(iv)Affiliation fee Fifteen (15) times of the annual affiliation fee as prescribed, is paid.
The affiliation fee shall be paid at one time or in three annual equal instalments. If it is paid in instalments, the long term affiliation will be given after the last instalment is paid;
(i)the Colleges shall be more than 3 years old and running since three to nine years.
(ii)Corpus fund is constituted as per the rules in force:
(iii)Adequate infrastructure and qualified faculty shall be available:
(iv)Affiliation fee, five (5) times of the annual affiliation fee as prescribed, is paid. This shall be paid in a single instalment by 31st March of the year of affiliation;
(b)Short Term Affiliation:
(i)the College is established and running below three years;
(ii)Affiliation fee, three (3) times of the amount of annual affiliation fee as prescribed, is paid. This fee shall be paid in a single instalment by 31st March of the year of affiliation.]