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Union of India - Section
Section 18 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
18. [ Punjab] [Substituted by Notification No. G.S.R. 217(E), dated 13.3.2019.]
| Senior Duty Posts under the State Government | 126 | |
| Chief Secretary to Government | 1 | |
| Financial Commissioner (Development) | 1 | |
| Financial Commissioner (Revenue) | 1 | |
| Additional Chief Secretary, Home Affairs andJustice | 1 | |
| Financial Commissioner/ Principal Secretary | 11 | |
| Financial Commissioner Appeal | 1 | |
| Chief Electoral Officer and Principal Secretary,Department of Election | 1 | |
| Commissioner of Divisions | 5 | |
| Excise & Taxation Commissioner | 1 | |
| Secretary to Governor | 1 | |
| Secretary to Government | 22 | |
| Secretary to CM | 1 | |
| Commissioner, State Transport | 1 | |
| Director, Mahatma Gandhi State Institute ofPublic Administration | 1 | |
| Registrar of Cooperative Societies | 1 | |
| Commissioner, Food , Civil Supplies and ConsumerAffairs | 1 | |
| Secretary, Institutional Finance & Bankingand Bureau of Public Enterprises-cum-Secretary to Govt. | 1 | |
| Resident Commissioner, Govt. of Punjab, NewDelhi | 1 | |
| Commissioner for Technical Education andIndustrial Training | 1 | |
| Commissioner, Industries & Commerce | 1 | |
| Special/Additional/Joint Secretary to theGovernment of Punjab | 17 | |
| Director, Information and Public Relation | 1 | |
| Director of State Transport | 1 | |
| Director of Rural Development and Panchayat | 1 | |
| Director of Land Records and Settlement &Consolidation and Land Acquisition | 1 | |
| Director of Local Government | 1 | |
| Labour Commissioner | 1 | |
| Director of Employment Generation | 1 | |
| Director, Welfare of SCs & BCs | 1 | |
| Director, Development of Women and Children | 1 | |
| Director, Information Technology | 1 | |
| Director General, School Education | 1 | |
| Additional Director of Industries | 1 | |
| Additional Registrar of Co-op Societies | 1 | |
| Additional Commissioner, Excise & Taxation | 1 | |
| Deputy Commissioners | 22 | |
| Additional Deputy Commissioner/ Addl. DeputyCommissioner (Development)/Chief Executive Officer | 14 | |
| Joint Development Commissioner, Integrated RuralDevelopment | 1 | |
| Additional Chief Electoral Officer | 1 | |
| Director Mining | 1 | |
| Director, Social Security | 1 | |
| 1 | Total Senior Duty Posts | 126 |
| 2 | Central Deputation Reserve not exceeding 40%of item 1 above | 50 |
| 3 | State Deputation Reserve not exceeding 25% ofitem 1 above | 31 |
| 4 | Training Reserve not exceeding 3.5% of item 1above | 04 |
| 5 | Leave Reserve and Junior Posts Reserve notexceeding 16.5% of Item 1 above | 20 |
| 6 | Posts to be filled by promotion under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954not exceeding 33 1/3% of Item 1, 2, 3 & 4 above | 70 |
| 7 | Posts to be filled up by Direct Recruitment(Items 1+2+3+4+5-6) | 161 |
| Total Authorised Strength | 231 |