Section 12(4) in U.P. Technical University Act, 2000
(4)The Finance Officer shall have the duly:(a)to ensure that no expenditure, not authorised in the budget, is incurred by the University otherwise than byway of investment;(b)to disallow proposed expenditure which may contravene the provisions of this Act or the terms of any regulations;.(c)to ensure that no other financial irregularity is committed and to take steps to set right any irregularities pointed out during audit;(d)to ensure that the property and investments of the University are duly preserved and managed.
