Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4)(a) in U.P. Technical University Act, 2000

(a)to ensure that no expenditure, not authorised in the budget, is incurred by the University otherwise than byway of investment;