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State of Bihar - Section

Section 236 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

236. Night Shifts.

- Where a building worker employed in building or other construction work works on a shift which extends beyond midnight-
(a)a rest day for the purposes of rule 235 shall mean a period of twenty-four consecutive hours beginning from the time when such shift ends;
(b)the hours after midnight during which such building worker has worked shall be counted towards the previous day; and
(c)the following day shall be deemed to be the period for twenty-four hours beginning from the time when such shift ends.