Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 236] [Entire Act] State of Bihar - Subsection Section 236(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (c)the following day shall be deemed to be the period for twenty-four hours beginning from the time when such shift ends.
