Himachal Pradesh High Court
Rakesh Dhiman vs . Pnb And Anr. on 8 April, 2025
Rakesh Dhiman Vs. PNB and Anr.
CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013 08.04.2025 Present: Mr. Nitin Thakur, Advocate, for the petitioner(s).
Mr. Ajay Kumar, Sr. Advocate, with Mr. Rohit, Advocate, for respondent No.1. At the request of learned counsel for the petitioner, list on 20.05.2025.
( Satyen Vaidya ) Judge 8th April, 2025 (sushma)