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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(1)The grantee of an "A" class Orchard Block may reserve from his grant an area of 1½ bighas for construction of a tank and buildings (for his own residence, quarters for servants and sheds for cattle) and may, in addition, utilise not more than 3½. bighas for cultivation and production of cereals and fodder crops.