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State of Rajasthan - Section

Section 12 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

12. Construction of buildings and production of crops.

(1)The grantee of an "A" class Orchard Block may reserve from his grant an area of 1½ bighas for construction of a tank and buildings (for his own residence, quarters for servants and sheds for cattle) and may, in addition, utilise not more than 3½. bighas for cultivation and production of cereals and fodder crops.