Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1)(b) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985 (b)Office bearers of local bodies like Municipalities, Notified Area Councils and Panchayat Samitis within the districts in which they are situated.,