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[Cites 0, Cited by 0] [Section 45B] [Entire Act]

NCT Delhi - Subsection

Section 45B(1) in THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (AMENDMENT) ACT, 2023

(1)The Union Public Service Commission shall be the Public Service Commission for Group 'A' and Group 'B' gazetted posts in the National Capital Territory of Delhi.