Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(ii) in The Environment (Protection) Rules, 1986

(ii)Any of the following institutions shall test and certify emission standards for the petrol and kerosene based generator sets, at manufacturing stage, namely: -