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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)A woman may be appointed to serve as an attendant at any polling station to assist women electors to help the searching of any women elector in case it becomes necessary.