Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 24 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

24. Facilities to women electors.

(1)Where a polling station is for both men and women electors, arrangements shall be made that they shall be admitted into the polling station alternatively in separate batches.
(2)A woman may be appointed to serve as an attendant at any polling station to assist women electors to help the searching of any women elector in case it becomes necessary.