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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012

(2)The Chief Town Planner, Gujarat State, Gandhinagar shall scrutinize the application with regard to his eligibility for appearing at the examination and forward it to the Board.