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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1)(c) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(c)leaves the |State of Maharashtra] [Substituted for the words 'local area' by Notification. No. 150265-A-II, dated 5.3.1975.] with the intention of being absent therefrom for more than two consecutive months, or