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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(1)If a non-official member -
(a)dies, or
(b)is absent without permission for [more than three] [Substituted for the words 'more than two' by Notification No. 2873/150265-A-II, dated 5.3.1975.] consecutive meetings of the Committee, or
(c)leaves the |State of Maharashtra] [Substituted for the words 'local area' by Notification. No. 150265-A-II, dated 5.3.1975.] with the intention of being absent therefrom for more than two consecutive months, or
(d)resigns, or
(e)refuse to act, or becomes incapable of acting as a member or,
(f)is removed by the [State Government] [Substituted for the words 'Collector' by Notification No. 150265-A-II, dated 5.3.1975.],
he shall cease to be a member of the Committee.